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SC Dismisses Chhattisgarh Govt's Appeals Against HC Stay on FIR Against BJP Leaders - (22 Sep 2021)

CRIMINAL

Supreme Court has dismissed the petitions filed by the State of Chhattisgarh challenging Chhattisgarh High Court's order staying investigation in the FIR lodged against Dr. Raman Singh, BJP National Vice President and former Chief Minister and BJP Spokesperson Sambit Patra for their tweets claiming that the Congress party has prepared a toolkit to tarnish the image of the country in the foreign media.

Tags : SUPREME COURT   FIR AGAINST BJP LEADERS  

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