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SC Refuses to Vacate Interim Order to Allow Women Candidates to Appear for NDA Examination - (22 Sep 2021)

DEFENCE

Supreme Court has refused to vacate the interim order passed by it to allow women candidates to appear for the National Defence Academy(NDA) examinations. The Court has turned down a prayer made by the Ministry of Defence to exempt the NDA from the induction of women from the present entrance.

Tags : SUPREME COURT   WOMEN CANDIDATES TO APPEAR FOR NDA EXAMINATION  

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