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SC Rejects Sree Padmanabha Swamy Temple Trust's Plea to Exempt It from Special Audit of 25 Years - (22 Sep 2021)

CIVIL

Supreme Court has rejected an application filed by the Sree Padmanabha Swamy Temple Trust (which is created by the erstwhile Travancore Royal Family) to exempt it from the special audit of 25 years ordered by the Court for the iconic Sree Padmanabha Swamy Temple at Thiruvananthapuram.

Tags : SUPREME COURT   SREE PADMANABHA SWAMY TEMPLE  

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