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SC: Successful Allottee or Bidder to Decide on Existing Contracts in Coal Mining Operation - (22 Sep 2021)

MINES AND MINERALS

Supreme Court has observed that a successful allottee or bidder has complete freedom to decide as to whether he desires to continue or adopt any such existing contracts in relation to coal mining operation.

Tags : SUPREME COURT   CONTRACTS IN COAL MINING OPERATION  

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