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Karnataka HC Issues Notice to State on PIL Seeking Direction for Urgent Medical Treatment of Elephant - (22 Sep 2021)

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Karnataka High Court has issued notice to the State government on a PIL petition seeking direction for urgent medical treatment, rescue, and rehabilitation of a 29-year-old elephant, which was given to a religious institution about 27 years ago.

Tags : KARNATAKA HIGH COURT   URGENT MEDICAL TREATMENT OF ELEPHANT  

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