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Madras HC Seeks Counter Affidavit from State on Alleged Murder of Temple Priest - (22 Sep 2021)

CRIMINAL

Madras High Court has sought a counter affidavit from the State in the case of alleged murder of a Scheduled Caste temple priest in Pudukkottai district by a group of caste Hindus. The Court has directed the State to file a counter in the petition, filed by K. Villayi, wife of temple priest Karuppaiah, seeking a re-postmortem of the body and a CB-CID probe into the incident.

Tags : MADRAS HIGH COURT   ALLEGED MURDER OF TEMPLE PRIEST  

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