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Delhi HC Seeks Centre's Stand on Manika Batra's Plea Against Table Tennis Federation of India - (21 Sep 2021)

CIVIL

Delhi High Court has granted two days' time to the counsel appearing for the Centre in order to seek instructions on the plea filed by Table Tennis player Manika Batra, challenging the Rules issued by Table Tennis Federation Of India (TTFI) which makes attending of National Coaching Camp compulsory for being selected for international events.

Tags : DELHI HIGH COURT   MANIKA BATRA  

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