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Sikkim HC Suspends Suo Motu Monitoring of Covid-19 Situtation in State - (21 Sep 2021)

CIVIL

Sikkim High Court has suspended its suo motu monitoring of the Covid-19 situation in the State, upon being convinced that the State Government has taken appropriate steps for establishment of all requisite infrastructure and other necessities to control the situation.

Tags : SIKKIM HIGH COURT   SUO MOTU MONITORING OF COVID-19 SITUTATION  

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