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Bombay HC Dismisses RSS Worker Plea Seeking Directions to Exhibit Transcripts of Rahul Gandhi - (21 Sep 2021)

CRIMINAL

Bombay High Court has dismissed Rashtriya Swayamsewak Sangh (RSS) worker Rajesh Kunte's petition seeking directions to a Magistrate in Maharashtra to exhibit transcripts of Congress leader Rahul Gandhi's speech as 'evidence' in the ongoing defamation case against him.

Tags : BOMBAY HIGH COURT   EXHIBIT TRANSCRIPTS OF RAHUL GANDHI  

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