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SC Directs Faridabad Municipal Corporation to Disclose Unauthorised Structures on Forest Land - (21 Sep 2021)

ENVIRONMENT

Supreme Court has directed the Faridabad Municipal Corporation to submit a chart disclosing the unauthorised structures standing on Khori Gaon forest land which have not been demolished as part of the demolition of unauthorised structures that have been planned by the Municipal Corporation of Faridabad at Khori Gaon in Faridabad, Haryana.

Tags : SUPREME COURT   UNAUTHORISED STRUCTURES ON FOREST LAND  

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