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SC Stays Madras HC's Order Permitting Take Over of Temple Land for Construction of Collectorate - (21 Sep 2021)

CIVIL

Supreme Court has stayed the operation of Madras High Court order permitting the State Government to take 35 acres of the Narseewarar Temple land at Veeracholapuram on lease for constructing a collectorate for Kallakurichi district.

Tags : SUPREME COURT   TAKE OVER OF TEMPLE LAND  

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