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Director-General of Foreign Trade Issues Trade Notice All IEC Holders or Members of Trade - (21 Sep 2021)

CIVIL

Director-General of Foreign Trade (DGFT) has issued the Trade Notice addressing All IEC Holders or Members of Trade, DGFT Regional Authorities, and Export Promotion Councils/Commodity Boards/ other Industry Associations stating that the Importer -Exporter Code (IEC) will be deactivated if not updated after January 1, 2005, with effect from October 6, 2021.

Tags : DIRECTOR-GENERAL OF FOREIGN TRADE   IEC HOLDERS OR MEMBERS OF TRADE  

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