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Andhra Pradesh High Court Grants Bail to IRTS Officer Sambasiva Rao in Fibernet Case - (21 Sep 2021)

CIVIL

Andhra Pradesh High Court has granted bail to IRTS officer K. Sambasiva Rao, former MD of Infrastructure Corporation of Andhra Pradesh (INCAP) and currently Principal Chief Commercial Manager in the South Central Railway at Secunderabad, in the APSFL (AP State Fibernet Limited) case.

Tags : ANDHRA PRADESH HIGH COURT   IRTS OFFICER SAMBASIVA RAO  

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