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Supreme Court Issues Notice on PG Doctors' Plea Challenging 'Last Minute' Changes in Exam Pattern - (20 Sep 2021)

CIVIL

Supreme Court has issued notice in a writ petition challenging the "abrupt" and "last-minute" changes made by the National Board of Examinations for the exam pattern of National Eligibility cum Entrance Test-Super Specialty (NEET-SS) 2021. The petition was filed by 41 qualified post-graduate doctors from across the country who aspire to become super-specialists by cracking NEET-SS 2021.

Tags : SUPREME COURT   'LAST MINUTE' CHANGES IN EXAM PATTERN  

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