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SC Issues Notice on Plea Seeking Focus Upon Steps Which are Required to Ensure Ease of Access - (20 Sep 2021)

CIVIL

Supreme Court has issued notice to the Union of India on a writ petition seeking to bring focus upon the steps which are required to ensure ease of access to vaccination to persons with disabilities in order to protect them as well against COVID-19.

Tags : SUPREME COURT   ENSURE EASE OF ACCESS  

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