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MP HC Directs State to Provide Free Treatment to Bhopal Gas Tragedy Victims Suffering from Cancer - (20 Sep 2021)

CIVIL

Madhya Pradesh High Court has directed the State Government to provide free of cost treatment to Bhopal Gas Tragedy victims who are suffering from Cancer in Bhopal AIIMS. The Court has ordered thus on a plea filed by Bhopal Gas Peedith Mahila Udyog Sangthan and others, a matter which was remitted to the High Court by the Supreme Court for further monitoring the cases of Bhopal Gas Tragedy victims.

Tags : MADHYA PRADESH HIGH COURT   BHOPAL GAS TRAGEDY VICTIMS  

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