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Kerala High Court Seeks NTA's Response in Plea Seeking Retest Citing Delay by Invigilator - (20 Sep 2021)

EDUCATION

Kerala High Court has admitted a plea moved by a NEET (UG) candidate seeking a retest of the Entrance examination citing that her OMR answer sheet was likely to be rejected due to the dereliction of the Invigilator assigned to her exam hall. The Court has sought the response of the National Testing Agency.

Tags : KERALA HIGH COURT   NEET (UG) RETEST  

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