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Madras HC Directs State to Ensure IIT Campus Does Not Become Dumping Ground for Abandoned Dogs - (20 Sep 2021)

CIVIL

Madras High Court has directed the State of Tamil Nadu to ensure that IIT Madras Campus does not become a dumping ground for abandoned dogs and to take some measures in the plea filed by an NGO named People for Cattle in India complaining of the plight of the dogs that abound in the IIT Madras campus.

Tags : MADRAS HIGH COURT   DUMPING GROUND FOR ABANDONED DOGS  

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