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Karnataka High Court Directs Waiver on Private School Fees for 2020-21 - (20 Sep 2021)

EDUCATION

Karnataka High Court has modified the Government order dated 29.01.2021, inter alia restraining the educational institutions from collecting fees for the academic year 2020-2021 in excess of 70% of the tuition fees.

Tags : KARNATAKA HIGH COURT   WAIVER ON PRIVATE SCHOOL FEES FOR 2020-21  

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