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Kerala HC Dismisses Pleas to Exclude Class XII Marks from Entrance Exams for Professional Courses - (20 Sep 2021)

EDUCATION

Kerala High Court has dismissed a batch of petitions filed by ICSE and CBSE students aggrieved by the scheme prepared for admission to professional courses, particularly engineering colleges in the State this academic year.

Tags : KERALA HIGH COURT   EXCLUDE CLASS XII MARKS FROM ENTRANCE EXAMS  

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