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ITAT, Jodhpur: Genuineness of Cash in Hand Not Dependent on Time Gap Between Withdrawal and Deposit - (20 Sep 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Jodhpur has ruled that mere time gap between Withdrawals and Deposits cannot be a sole basis for suspecting genuineness of Cash-in-hand.

Tags : INCOME TAX APPELLATE TRIBUNAL   GENUINENESS OF CASH IN HAND  

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