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SC Issues Notice in Plea Against Judgment Upholding Termination of Power Purchase Agreement by Adani - (17 Sep 2021)

CIVIL

Supreme Court has issued notice in a curative petition filed by Gujarat Urja Vikas Ltd(GUVL) against the judgment dated 2nd July 2019 that upheld termination of the Power Purchase Agreement by Adani Power.

Tags : SUPREME COURT   TERMINATION OF POWER PURCHASE AGREEMENT  

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