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Delhi HC Asks Disaster Management Authority to Consider and Resolve Issue of Herbal Hukkahs - (17 Sep 2021)

CIVIL

Delhi High Court has asked the Disaster Management Authority of the Delhi Government to consider and resolve the issue of allowing restaurants and bars to serve and sell Herbal Hukkahs, on an urgent basis.

Tags : DELHI HIGH COURT   ISSUE OF HERBAL HUKKAHS  

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