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Kerala HC Reserves Verdict in Petitions Assailing Entrance Policy to Professional Courses in The Stat - (17 Sep 2021)

EDUCATION

Kerala High Court has reserved its judgment in the batch of petitions filed by ICSE and CBSE students aggrieved by the scheme prepared for admission to professional courses, particularly engineering colleges in the State this academic year.

Tags : KERALA HIGH COURT   ENTRANCE POLICY TO PROFESSIONAL COURSES  

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