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Delhi High Court Grants Bail to Two Men Accused of Firing Bullets in Riots Case - (17 Sep 2021)

CRIMINAL

Delhi High Court has granted bail to two men namely Shiva and Nitin accused of allegedly firing bullets during the North East Delhi riots. The Court has granted bail to the two, who were also declared as proclaimed offenders, after observing that the injury received to one Azim was not by a gunshot but by a stone.

Tags : DELHI HIGH COURT   TWO MEN ACCUSED OF FIRING BULLETS IN RIOTS CASE  

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