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Delhi HC Seeks CBI's Response in Bail Plea Filed By Sub Inspector Abhishek Tiwari - (17 Sep 2021)

CRIMINAL

Delhi High Court has sought CBI's response in the bail plea filed by Sub Inspector Abhishek Tiwari in connection with the allegations of leaking sensitive documents in the ongoing investigation against former Maharashtra Home Minister Anil Deshmukh, thereby subverting investigation.

Tags : DELHI HIGH COURT   SUB INSPECTOR ABHISHEK TIWARI  

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