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SC Directs Gujarat Govt to Prepare Draft Mechanism to Consider Requests for Bonafide Transfers - (17 Sep 2021)

PROPERTY

Supreme Court has directed the State of Gujarat to prepare a draft mechanism to consider requests for bona fide transfers of property allotted to MLAs, MPs, and Government Officials by the State Government.

Tags : SUPREME COURT   MECHANISM TO CONSIDER REQUESTS FOR BONAFIDE TRANSFERS  

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