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Madras High Court Stays Enforcement of IT Rules 'Code of Ethics' Against Digital Media - (17 Sep 2021)

MEDIA AND COMMUNICATION

Madras High Court has stayed the application of sub-rules (1) and (3) of Rule 9 of the recently notified Information Technology (Guidelines for intermediaries and Digital Media Ethics Code) Rules, 2021 (IT Rules 2021). Sub-rules (1) and (3) of Rule 9 lay down adherence to the Code of Ethics which is annexed to the IT Rules, 2021 and provide for a three tier structure for addressing the grievances made in relation to publishers.

Tags : MADRAS HIGH COURT   ENFORCEMENT OF IT RULES 'CODE OF ETHICS'  

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