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Karnataka HC Directs Registrar General to Expedite Process of Framing Rules for Live Streaming - (17 Sep 2021)

CIVIL

Karnataka High Court has directed its Registrar-General to expedite the process of framing rules for live streaming of the court’s proceedings after noticing that the process of finalisation of the draft rules is before a committee.

Tags : KARNATAKA HIGH COURT   PROCESS OF FRAMING RULES FOR LIVE STREAMING  

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