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Kerala HC Records Submissions Challenging Method of Admission to Professional and Graduate Courses - (16 Sep 2021)

CIVIL

Kerala High Court has recorded the submissions made by all parties challenging the method of admission to professional and graduate courses offered by various Universities in the State in the present academic year, particularly in the entrance policy adopted for admission to Engineering Colleges in the State.

Tags : KERALA HIGH COURT   SUBMISSIONS CHALLENGING METHOD OF ADMISSION  

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