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Bar Council of India Decides to Conduct AIBE XVI on October 31 - (16 Sep 2021)

EDUCATION

Bar Council of India has decided to conduct the next All India Bar Examination (AIBE XVI) on October 31 and the date for registration for AIBE-16 is extended till 25th September, 2021. The last date for payment is 28th September, 2021 and the online form has to be completely filled by 4th October, 2021. The admit cards would be released on 11th October 2021.

Tags : BAR COUNCIL OF INDIA   AIBE XVI  

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