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Allahabad High Court Directs Shifting of Monkeys in Varanasi City to Forest Area Within 3 Months - (16 Sep 2021)

ENVIRONMENT

Allahabad High Court has directed the authorities to complete the shifting process at the earliest, and in any case not later than a period of three months, dealing with a Public Interest Litigation (PIL) petition seeking shifting of monkeys from the city of Varanasi to the forest area.

Tags : ALLAHABAD HIGH COURT   SHIFTING OF MONKEYS IN VARANASI CITY  

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