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Allahabad HC Allows for Termination of Pregnancy of 14-Yr Old Rape Victim - (16 Sep 2021)

CRIMINAL

Allahabad High Court has allowed the termination of pregnancy of a 14-year old girl noting that she was a victim of rape who was carrying an unwanted pregnancy, which is constant cause of trauma and mental torture for her being a girl of tender age.

Tags : ALLAHABAD HIGH COURT   TERMINATION OF PREGNANCY OF 14-YR OLD RAPE VICTIM  

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