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SC Asks for Counter Affidavit in Plea Challenging Tribunal Reforms Act 2021 - (16 Sep 2021)

CIVIL

Supreme Court has asked the Central Government to file its counter-affidavit in the petitions challenging the Tribunals Reforms Act 2021 in the writ petitions filed by Madras Bar Association and Congress MP Jairam Ramesh.

Tags : SUPREME COURT   TRIBUNAL REFORMS ACT 2021  

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