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Calcutta High Court Sets Aside Rustication of Visva-Bharati Students - (16 Sep 2021)

CIVIL

Calcutta High Court has set aside the rustication of three Visva-Bharati students who were punished for taking part in a demonstration in January 2020, and came down heavily on “outsiders and political parties” for what it called the misuse of educational institutions.

Tags : CALCUTTA HIGH COURT   RUSTICATION OF VISVA-BHARATI STUDENTS  

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