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Delhi High Court Disposes of PIL Seeking Preservation of Lal Gumbad - (15 Sep 2021)

CIVIL

Delhi High Court has disposed of a Public Interest Litigation seeking preservation of Lal Gumbad, a protected monument in Delhi's Malviya Nagar. The Court has also directed the authority concerned (Archaeological Survey of India) to prevent illegal encroachment in and around the monument, if any, after giving an effective hearing to the alleged encroachers.

Tags : DELHI HIGH COURT   PRESERVATION OF LAL GUMBAD  

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