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Kerala HC Allows Man's Plea for DNA Test of Child to Establish Wife's Infidelity - (15 Sep 2021)

FAMILY

Kerala High Court has allowed a man's plea for the DNA test of a child born during the subsistence of his marriage to establish his allegations of infidelity against his wife in the divorce proceedings initiated by him.

Tags : KERALA HIGH COURT   DNA TEST OF CHILD TO ESTABLISH WIFE'S INFIDELITY  

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