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Kerala HC Directs University to Award Average Marks to Student Whose Answer Sheets Went Missing - (15 Sep 2021)

CIVIL

Kerala High Court has directed the University of Kerala to award average marks to a student whose answer sheets had gone missing during transit, taking into account her record in other examinations.

Tags : KERALA HIGH COURT   AWARD AVERAGE MARKS TO STUDENT WHOSE ANSWER SHEETS WENT MISSING  

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