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Delhi HC Denies Anticipatory Bail to Indian Air Force Officer in Rape Case - (15 Sep 2021)

CRIMINAL

Delhi High Court has denied anticipatory bail to an Indian Air Force Officer in a rape case after observing that the possibility of him repeating the offence or influencing the witnesses by misusing his position cannot be ruled out in the matter.

Tags : DELHI HIGH COURT   INDIAN AIR FORCE OFFICER  

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