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Allahabad HC Summons UP DGP in 16-Yr Old Girl's Death Case Who Was Found Hanged in School - (15 Sep 2021)

CRIMINAL

Allahabad High Court has directed the Director-General of Police, Uttar Pradesh to remain present before the Court tomorrow in the case regarding the death of a 16-year-old girl from Mainpuri who was found hanged in her school in the year 2019.

Tags : ALLAHABAD HIGH COURT   GIRL'S DEATH CASE WHO WAS FOUND HANGED IN SCHOOL  

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