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Karnataka HC Rejects Challenge to Handing Over of Mangalore Airport Management to Adani Group - (15 Sep 2021)

CIVIL

Karnataka High Court has dismissed a petition filed by the Airports Authority Employees Union, challenging the decision of the Central Government and the Airports Authority of India to hand over the contract for operation and management of Mangalore International Airport to Adani Enterprises Limited.

Tags : KARNATAKA HIGH COURT   MANGALORE AIRPORT MANAGEMENT  

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