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SC Directs Faridabad Municipal Corporation to Roll Out Provisional Rehabilitation Scheme - (15 Sep 2021)

CIVIL

Supreme Court has asked the Municipal Corporation of Faridabad to roll out a provisional scheme for rehabilitation of residents in relation to the demolition of structures that has been carried out by the Municipal Corporation of Faridabad at Khori Gaon in Faridabad, Haryana.

Tags : SUPREME COURT   PROVISIONAL REHABILITATION SCHEME  

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