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Madras HC Quashes Notification Increasing Speed Limit of Motor Vehicles on Expressways - (15 Sep 2021)

MOTOR VEHICLES

Madras High Court has quashed a notification issued by the Centre on April 6, 2018 increasing the speed limit of motor vehicles to 120 km/hr on expressways, 100 km/hr on four-lane highways and 70 km/hr on roads within municipal limits.

Tags : MADRAS HIGH COURT   NOTIFICATION INCREASING SPEED LIMIT OF MOTOR VEHICLES ON EXPRESSWAYS  

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