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Delhi HC Directs to Decide on Representation Before Permitting People to Visit Religious Places - (14 Sep 2021)

CIVIL

Delhi High Court has directed the Delhi Government to expeditiously decide a representation made before it for permitting people to visit religious places, subject to Covid-19 protocols in the national capital.

Tags : DELHI HIGH COURT   REPRESENTATION BEFORE PERMITTING PEOPLE TO VISIT RELIGIOUS PLACES  

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