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Madras HC Stresses Need for CBI to Probe Into Reasons for Thoothukudi Firing - (14 Sep 2021)

CIVIL

Madras High Court has stressed the need for Central Bureau of Investigation (CBI) to find out the circumstances under which the police fired at unarmed anti-Sterlite protesters in Thoothukudi on May 22, 2018, and killed 13 of them.

Tags : MADRAS HIGH COURT   THOOTHUKUDI FIRING  

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