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SC Asks Department to Come Up with Concrete Plan to Spend Rs 25 Crores for Welfare of Orphans - (14 Sep 2021)

CIVIL

Supreme Court has asked the Department of Child and Welfare, State of Maharashtra to come up with a concrete plan on how it intends to spend a sum of Rs 25 crore for the welfare of children who had lost both their parents to COVID 19 pandemic.

Tags : SUPREME COURT   WELFARE OF ORPHANS  

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