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Delhi HC Extends Interim Relief Granted to Delhi Police for Depositing Cost Imposed by Trial Court - (14 Sep 2021)

CIVIL

Delhi High Court has extended till November 15 the interim relief granted to Delhi Police for depositing Rs. 25,000 cost imposed on it by a trial court after calling the investigation as 'farcical' and 'most callous' in connection with a Delhi Riots case.

Tags : DELHI HIGH COURT   EXTENSION OF INTERIM RELIEF  

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