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Madras HC Directs to Decide Representation Seeking Flight Safety Announcements - (14 Sep 2021)

CIVIL

Madras HC has disposed of a PIL seeking directions to be issued to the Centre to ensure that the cabin crew of Indian airline operators make announcements pertaining to 'In Flight Safety Instructions' in local languages of the departure city and the destination city, apart from English and Hindi.

Tags : MADRAS HIGH COURT   FLIGHT SAFETY ANNOUNCEMENTS  

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