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Madras HC Issues Directions to State for Rehabilitation of Victims and Families - (14 Sep 2021)

CIVIL

Madras High Court has issued a host of directions to the State government for the rehabilitation of the victims and their families of the 2018 incident of police firing that had followed the Sterlite Protests (May 28, 2021) in Thoothukudi, Tamil Nadu.

Tags : MADRAS HIGH COURT   REHABILITATION OF VICTIMS AND FAMILIES  

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