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Madras High Court Dismisses Plea Seeking a Ban on Chanting of Mantras in Tamil in Temples - (13 Sep 2021)

CIVIL

Madras High Court has rejected a Public Interest Litigation (PIL) seeking directions to be issued to the Tamil Nadu government to withdraw the 'Annai Tamil Archanai' scheme that allows devotees to opt for the chanting of hymns by priests in Tamil instead of in Sanskrit while performing pujas inside the temples.

Tags : MADRAS HIGH COURT   BAN ON CHANTING OF MANTRAS IN TAMIL IN TEMPLES  

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